Supreme Court - Daily Orders
Mangluram Dewangan vs Surendra Kumar Singh on 18 November, 2022
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.1726 COURT NO.13 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Special Leave to Appeal (C) No(s). 12205/2021
MANGLURAM DEWANGAN Petitioner(s)
VERSUS
SURENDRA KUMAR SINGH & ORS. Respondent(s)
IA No. 95110/2021 - ADDITION / DELETION / MODIFICATION PARTIES)
Date : 18-11-2022 This matter is called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
[IN CHAMBER]
For Petitioner(s) Ms. Shweta Mukhandani, Adv.
` Mr. Satish Pandey, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
IA No. 95110/2021- Application for deletion of the name of Respondent No.2 is allowed.
(VIJAY KUMAR) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by Deepak Singh Date: 2022.11.22 15:34:40 IST Reason: