Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of West Bengal - Subsection Section 107(ii) in Police Regulations, Calcutta, 1968 (ii)if the place of occurrence be within the local limits of any other police station, such officer shall forthwith inform the Officer-in-charge of that police station;
