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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(iv) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(iv)The claims of the candidates will not be considered, if they are absent when called at the time of selection. If a candidate on merit is absent for selection, when he/she is called, then next in the merit would be selected. The selected candidates shall submit their original certificates to the Selection Committee.