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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(g) in The Oil And Natural Gas Commission Act, 1959

(g)to undertake, assist or encourage the collection, maintenance and publication of statistics, bulletins and monographs;
(gg)[ to promoto and from companies in compliance with the requirements of the Companies Act, 1956 for any of the purposes aforesaid;] [Inserted by Act 38 of 1962, Section 3]