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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2)(d) in The U.P. Prevention of Cow Slaughter Act, 1955

(d)the manner in which and conditions under which beef or beef-products are to be sold or sold and served under Section 5;