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[Cites 0, Cited by 0] [Section 84(4)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(4)(a) in The Coal Mines Regulations, 2017

(a)the bucket or other means of conveyance, when used for lowering or raising persons, shall be provided with sufficient cover overhead for protection from things falling down the shaft; and