Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(2)Every department shall seed its departmental database of a family or any of itsmembers pertaining to public welfare benefits notified under section 14 with the Jan-AadhaarID, bank account number and Aadhaar number in such manner, as may be prescribed.