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Bombay Presidency - Section

Section 1 in The Bombay Drugs (Control) Act, 1959.

1. Short title, extent comment.

(1)This Act may be called the Bombay Drugs (Control) Act, 1959.
(2)It extends to the whole of the State of Maharashtra.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.