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State of Assam - Section

Section 6 in Assam Employees' State Insurance (Medical Benefit) Rules, 1958

6. Separate hospitals or beds.

- The State Government may also establish separate hospitals or other medical institutions for the examination and treatment of insured persons or any reserve on such scales and terms as may be agreed upon between the Corporation and the State Government from time to time, separate beds for the exclusive use of insured persons in the hospitals or other medical institutions under its control, or a local body, private institutions or individual.