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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(m) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976

(m)[ "VAT Act" means the Madhya Pradesh VAT Act, 2002 (No. 20 of 2002).] [Inserted by M.P. Act No. 23 of 2006 (w.e.f. 1-4-2006).]