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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Maharashtra - Subsection

Section 69(2)(e) in The Maharashtra Stamp Act, 1958

(e)[ the procedure for suo motu revision proceedings; and [Clause (e) and (f) were added by Maharashtra 18 of 1989, Section 12(b) (w.e.f. 1-12-1989).]