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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(4) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(4)No court shall take cognizance of any offence under this section, except upon complaint made in writing made by the Registrar or any officer authorised by him.