Supreme Court - Daily Orders
Christian Medical College Ludhiana ... vs Medical Council Of India Secretary on 17 January, 2018
Bench: Arun Mishra, Mohan M. Shantanagoudar
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ITEM NO.7+13+14+15+17 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).345/2017
CHRISTIAN MEDICAL COLLEGE LUDHIANA SOCIETY(REGD.)
DIRECTOR CUM SECRETARY OF THE SOCIETY Petitioner(s)
VERSUS
MEDICAL COUNCIL OF INDIA SECRETARY Respondent(s)
WITH
ITEM NO. 13: SLP (C) No(s).31037-31038/2016
13.1 : SLP(C) No. 31427/2016 (XI)
13.2 : W.P.(C) No. 102/2017 (X)
13.3 : W.P.(C) No. 171/2017 (X)
13.4 : W.P.(C) No. 227/2017 (X)
13.5 : W.P.(C) No. 267/2017 (X)
13.6 : W.P.(C) No. 270/2017 (X)
13.7 : W.P.(C) No. 292/2017 (X)
13.8 : W.P.(C) No. 310/2017 (X)
ITEM NO. 14: W.P.(C) No. 261/2017
14.1 : W.P.(C) No. 319/2017
14.2 : W.P.(C) No. 341/2017
ITEM NO. 15: W.P.(C) No. 320/2017
ITEM NO. 17: W.P.(C) No. 244/2017
17.1 : W.P.(C) No. 258/2017 (X)
17.2 : SLP(C) No. 12208-12209/2017 (XII)
17.3 : CONMT.PET.(C) No. 1487/2017 in W.P.(C) No. 244/2017 (X)
17.4 : W.P.(C) No. 542/2017 (X)
17.5
Signature Not Verified
: W.P.(C) No. 567/2017 (X)
17.6
Digitally signed by
BALA PARVATHI
Date: 2018.01.18
: W.P.(C) No. 566/2017 (X)
17.7
16:39:25 IST
Reason: : W.P.(C) No. 689/2017 (X)
17.8 : T.C.(C) No. 4/2018 (XVI -A)
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Date : 17-01-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For the appearing Mr. Harish Salve, Sr. Adv.
parties: Mr. Sunil Fernandes, AOR
Ms. Prieya Masih, Adv.
Ms. Astha Sharma, Adv.
Mr. E.R. Kumar, Adv.
Mr. Krishna Srinivasan, Adv.
Ms. Geeti Ara, Adv.
Ms. Lakshmi, Adv.
Ms. Sonal Gupta, Adv.
Ms. Tanya Chaudhary, Adv.
Ms. Swati Bhardwaj, Adv.
Mr. Salman Khurshid, Sr. Adv.
Mr. S.G. Hasnain, Sr. Adv.
Ms. Preetika Dwivedi, AOR
Ms. Azra Rehman, Adv.
Ms. Alisha Panda, Adv.
Mr. Mohd. Zahid Hussain, Adv.
Mr. Rajiv Ranjan Dwivedi, AOR
Mr. Abdhesh Chaudhary, Adv.
Ms. Shantanu Majumdar, Adv.
Mr. Yogesh Kr. Kishori, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. Nishant, Adv.
Ms. Astha S., Adv.
Mr. Sunil Gupta, Sr. Adv.
Mr. Romy Chacko, AOR
Mr. Shubham Singh, Adv.
Mr. S. Niranjan Reddy, Sr. Adv.
Mr. Yogesh Raavi, Adv.
Mr. Vijay Kumar, AOR
Mr. K.Parameshwar, AOR
Mr. S. Sriram, Adv.
Mr. Radha Shyam Jena, AOR
Mr. Hari’s Beeran, Adv.
Mr. Mushtaq Salim, Adv.
Mr. Usman Ghani Khan, Adv.
Mr. Dev Prakash, Adv.
Mr. R.S. Jena, Adv.
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Mr. Maninder Singh, ASG
Ms. Kiran Suri, Sr. Adv.
Mr. Vibhu Shanker Mishra, Adv.
Ms. Vimla Sinha, Adv.
Mr. Kuldeep Chauhan, Adv.
Mr. Sanjai Kumar Pathak, Adv.
Mr. Bharat Singh, Adv.
Mr. Pramod Kumar, Adv.
Mr. Rajesh Mishra, Adv.
Ms. Kiran Bhardwaj, Adv.
Ms. Binu Tamta, Adv.
Ms. Prerna Priyadarshini, Adv.
Mr. R. Bala, Adv.
Ms. Aarti Sharma, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. A.N.S. Nadkarni, ASG.
Mr. A.K. Panda, Sr. Adv.
Mr. Sanjay Kumar Pathak, Adv.
Ms. Swarupam Chaturvedi, Adv.
Mr. P.S. Narasimha, ASG.
Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Sanjay Kumar Pathak, Adv.
Mr. G.S. Makker, AOR
Mr. C.K. Sucharita, Adv.
Ms. Suhasini Sen, Adv.
Mr. Basava Prabhu S. Patil, Sr. Adv.
Mr. Chinmay Deshpandey, Adv.
Mr. V.N. Raghupathy, Adv.
Mr. Gopal Subramaniam Sr. Adv.
Ms. Shashi Kiran Shetty, Sr. Adv.
Mr. Mahesh Thakur, Adv.
Mr. Farah Fathima, Adv.
Ms. Vipasha Singh, Adv.
Mr. Rohit Bhatt, Adv.
Ms. Pinky Anand, ASG.
Ms. Arunima Dwivedi, Adv.
Mr. Gaurav Sharma, AOR
Mr. Govind Goel, Adv.
Mr. Ankit Goel, AOR
Mr. Alok Kr. Dwivedi, Adv.
Ms. Aasita, Adv.
For M/s Lex Apex
Mr. Kirtiman Singh, Adv.
Mr. Waize Ali Noor, Adv.
Mr. Prateek Dhanda, Adv.
Mr. Saeed Qadri, Adv.
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Mr. R. Chandrachud, Adv.
Mr. S. Udaya Kumar Sagar, AOR
Mr. Gopal Sankarnarayanan, Adv.
Mr. Balaji Srinivasan, AOR
Ms. Vaishnavi Subrahmanyam, Adv.
Ms. Pratiksha Mishra,, Adv.
Mr. Abhishek Bharti, Adv.
Mr. Rohit Kumar Singh, AOR
Mr. Mishra Saurabh, AOR
M/S.Venkat Palwai Law Associates, AOR
M/S.M. Rambabu And Co., AOR
Mr. Harsh Parashar, AOR
Mr. G. Prakash, AOR
Mr. C. K. Sasi, AOR
Mr. Abhisth Kumar, AOR
Mr. Arjun Garg, Adv.
Mr. Sunny Choudhary, Adv.
Mr. P.N. Mishra, Sr. Adv.
Mr. Ankur Prakash, Adv.
Mr. G. Prakash, Adv.
Mr. Jishnu M.L. Adv.
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
Mr. Vijay Shankar V.L., Adv.
Mr. K.P. Kylasanatha Pillay, Sr. Adv.
Ms. Rashmi Singhania, Adv.
Mr. Ankit Goel, AOR
Mr. Gaurav Sharma, AOR
Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Ashwarya Sinha, AOR
Ms. A.K. Thakur, Adv.
Mr. Ramesh Babu M. R., AOR
Mr. Balaji Srinivasan, AOR
Mr. Gaurav Sharma, AOR
Mr. Ekansh Agarwal, Adv.
Mr. Sanjeev Agarwal, AOR
Mr. B. Balaji, AOR
Mr. G. Prakash, AOR
Mr. Gaurav Sharma, AOR
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Mr. Ravinder Agarwal, AOR
Mr. Gaurav Sharma, AOR
Mr. Subramonium Prasad, Sr. Adv.
Mr. K. V. Vijayakumar, AOR
Ms. M.S. Maitreyee Mishra, Adv.
Mr. S. Ravi Shankar, AOR
Mr. R. Venkataramani, Sr. Adv.
Mr. V. G. Pragasam, AOR
Mr. Prabu Ramasubramanian, Adv.
Mr. S. Manuraj, Adv.
Mr. Yashraj Singh Bundela, Adv.
Mr. Praveen Vignesh, Adv.
Ms. Shobha, AOR
Mr. Satyam Jyoti Saikia, Adv.
Mr. Sandeep Kumar Lala, Adv.
UPON hearing the counsel the Court made the following
O R D E R
ITEM NO. 17: W.P.(C) No. 244/2017:
The learned counsel appearing for the Petitioner seeks permission to withdraw this Writ petition.
The writ petition is, accordingly, dismissed as withdrawn.
17.8 : T.C.(C) No. 4/2018
Issue notice. Mr. Gaurav Sharma, learned counsel accepts notice.
Copy be furnished to the standing counsel for the State of Uttarakhand.
REMAINING MATTERS:
It was submitted by Mr. Harish Salve,learned senior counsel that after the decision in Christian Medical College has been recalled in review petition vide order dated 6 11.4.2016, the Transferred Case No. 98 of 2012 is pending in this Court. That matter is required to be taken up first before these matters are heard.
The learned senior counsel has prayed for liberty to mention it before Hon’ble Chief Justice. The petitioner is at liberty to mention.
List after three weeks.
(B.PARVATHI) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER