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State of Punjab - Section

Section 870 in Punjab Jail Manual, 1996

870. Clothing to be marked.

- Each article of jail clothing and bedding supplied to every convict shall be marked legibly with a separate consecutive number, running from 1 to 20,000 in the case of central jails and first class district jails, from 1 to 10,000 in the case of second and third class district jails, and from 1 to 5,000 in the case of fourth class district jails.Note. - White or grey woollen articles shall be marked with Coal tar while articles of black colour shall be marked with white paint. In all cases 2-1/2" wooden dies shall be used.