Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Karnataka - Subsection

Section 68(2)(j) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(j)the mutual relationship of the Board and other local authorities in any matter in which they are jointly interested;