Section 7(2)(s) in The Rajasthan Law And Judicial Department Manual, 1952

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(s) in The Rajasthan Law And Judicial Department Manual, 1952

(s)to procure copies of any judgment or order passed by the High Court which may be required by Government or may contain comments on actions taken by Government; and

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State of Rajasthan - Subsection

Section 7(2)(s) in The Rajasthan Law And Judicial Department Manual, 1952