Delhi High Court - Orders
Autodesk, Inc vs Bim Revit Modeling Services & Anr on 24 March, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 679/2022, I.A. 16036/2022, I.A. 20425/2022
AUTODESK, INC. ..... Plaintiff
Through: Mr. Pravin Anand and Ms. Ridhie
Bajaj, Advocates.
versus
BIM REVIT MODELING SERVICES & ANR. ..... Defendants
Through: Mr. Harshit Thakur, Advocate for D-
2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 24.03.2023
1. Counsel for parties jointly state that a settlement has been arrived at and only formalities for execution of the agreement are to be completed.
2. At request, re-notify on 20th April, 2023.
SANJEEV NARULA, J MARCH 24, 2023 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:27.03.2023 13:20:50