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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

Union of India - Subsection

Section 5A(1)(ii) in The Visva-Bharati Act, 1951

(ii)to bring into more intimate relations with one another, through patient study and research, the different cultures of the East on the basis of their underlying unity;