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[Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act]

State of Uttar Pradesh - Subsection

Section 65(4)(i) in The U.P. Entertainments and Betting Tax Rules, 1981

(i)if the appeal is finally allowed by the Government and the temporary stay granted, if any, is confirmed, all further proceedings in the matter shall be dropped;