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State of Tamilnadu - Section

Section 57 in Tamil Nadu Educational Inspection Code

57. Accommodation.

- Every Inspecting Officer shall have fixed office accommodation with a sign board at the door of the house or the gate notifying that the office is held there. The office should be centrally situated and accessible to all classes of people. The accommodation provided should be adequate and should have the necessary sanitary requirements. The building should be kept clean and in a good state of repair, with the necessary protective appliance against fire and other damage.In the case of Government Secondary Schools and Training Schools, suitable and adequate accommodation shall be provided for the location of office, the hours being notified prominently.