Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2)(g) in The Gujarat Khadi and Village Industries Act, 2006

(g)to endeavour to educate public opinion and to impress upon the people the advantages of patronizing the products of khadi and village industries;