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Union of India - Section

Section 9 in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009

9. Working hours of the Appellate Tribunal.

(1)The office of the Appellate Tribunal shall remain open on all working days from 10.00 A.M. to 5.30 P.M.
(2)The Filing Counter of the Registry shall be open on all working days from 10.30 A.M. to 5.00 P.M.