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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(2)(b) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(b)all the powers and duties which may, be or under the provisions of this Act, be exercised or performed by or on behalf of the Council shall, during the period of supersession, be exercised and performed by such person or persons as the Government may direct;