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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Mizoram - Subsection

Section 35(1) in Mizoram Cooperative Societies Act, 2006

(1)The death, insanity, judicial sentence for any offence involving moral turpitude or any other offence with imprisonment for one year and upward shall lead to automatic termination of membership.