Calcutta High Court (Appellete Side)
(Rita Sarkar & Ors vs Union Of India & Ors.) on 4 October, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
1 76 04.10.2016
W.P.22700(W) of 2016 pg (Rita Sarkar & Ors. vs. Union of India & Ors.) None appears.
The writ petition stands dismissed for default.
(DIPANKAR DATTA,J.)