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[Cites 1, Cited by 1]

Calcutta High Court (Appellete Side)

(Rita Sarkar & Ors vs Union Of India & Ors.) on 4 October, 2016

Author: Dipankar Datta

Bench: Dipankar Datta

                                      1

76   04.10.2016

W.P.22700(W) of 2016 pg (Rita Sarkar & Ors. vs. Union of India & Ors.) None appears.

The writ petition stands dismissed for default.

(DIPANKAR DATTA,J.)