Bombay High Court
Riyazuddin Hisamuddin Kazi vs National Investigation Agency And Anr on 1 April, 2022
Author: Milind N. Jadhav
Bench: Sadhana S. Jadhav, Milind N. Jadhav
m1. cri apeal st 5652-22.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL (ST) NO. 5652 OF 2022
Riyazuddin Hisamuddin Kazi .. Appellant
Versus
National Investigating Agency & Anr. .. Respondents
....................
Ms. Rebecca Gonsalvez a/w Ms. Shraddha Vavhal, Ms. Zeeshan
Khan and Mr. Hasnain Kazi for the Appellant
Ms. M.M. Deshmukh, APP for the State
...................
CORAM : SMT SADHANA S. JADHAV &
MILIND N. JADHAV, JJ.
DATE : APRIL 01, 2022 P.C.:
1. Not on board. Mentioned.
2. Not before the Bench presided over by Justice Sadhana S. Jadhav.
[ MILIND N. JADHAV, J. ] [SMT. SADHANA S. JADHAV, J.] Digitally signed by RAVINDRA RAVINDRA MOHAN AMBERKAR MOHAN Date:
AMBERKAR 2022.04.01 12:49:30 +0530 1 of 1