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Bombay High Court

Riyazuddin Hisamuddin Kazi vs National Investigation Agency And Anr on 1 April, 2022

Author: Milind N. Jadhav

Bench: Sadhana S. Jadhav, Milind N. Jadhav

                                                                                              m1. cri apeal st 5652-22.doc

R.M. AMBERKAR
 (Private Secretary)
                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                            CRIMINAL APPELLATE JURISDICTION


                                                     CRIMINAL APPEAL (ST) NO. 5652 OF 2022

                         Riyazuddin Hisamuddin Kazi                                           .. Appellant
                                    Versus
                         National Investigating Agency & Anr.                                 .. Respondents

                                                  ....................
                          Ms. Rebecca Gonsalvez a/w Ms. Shraddha Vavhal, Ms. Zeeshan
                           Khan and Mr. Hasnain Kazi for the Appellant
                          Ms. M.M. Deshmukh, APP for the State
                                                                    ...................

                                                                   CORAM : SMT SADHANA S. JADHAV &
                                                                           MILIND N. JADHAV, JJ.

DATE : APRIL 01, 2022 P.C.:

1. Not on board. Mentioned.
2. Not before the Bench presided over by Justice Sadhana S. Jadhav.

[ MILIND N. JADHAV, J. ] [SMT. SADHANA S. JADHAV, J.] Digitally signed by RAVINDRA RAVINDRA MOHAN AMBERKAR MOHAN Date:

AMBERKAR 2022.04.01 12:49:30 +0530 1 of 1