Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Nagaland - Subsection Section 29(1) in Nagaland Jhumland Act, 1970 (1)The State Government by notification in the official Gazette may make rules consistent with this Act, to carry out the purpose of this Act.
