Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Uttar Pradesh - Subsection Section 88(3) in Uttar Pradesh Municipal Corporation Act, 1959 (3)Every meeting of the Corporation shall be open to the public unless the Presiding Officer considers that the public shall be excluded during the whole or any part of the meeting.
