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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(a) in The Kota Municipal Limits (Continued Existence) Validating Act, 1975

(a)render any person liable for an offence constituted by any act or omission which but for the provisions of this Act would not be an offence under the Municipal Act or under any law for the time being in force;