Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The General Insurance (Emergency Provisions) Act, 1971 14. New certificate of registration not to be issued.] [ New certificate of registration not to be issued.] Rep. by the General Insurance Business (Nationalisation) Act, 1972 (57 of 1972 ), s. 40.
