Delhi High Court - Orders
Sh. Sukhbir Saran Aggarwal vs Krishna Jus Roy Education Society on 24 January, 2019
$~O-13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 478/2018 & I.A. 13140/2018
SH. SUKHBIR SARAN AGGARWAL ..... Plaintiff
Through : Mr. S.D. Ansari and
Mr. I. ahmed, Advs.
versus
KRISHNA JUS ROY EDUCATION SOCIETY ..... Defendant
Through : Mr. Y.R. Sharma, Adv.
Mr. Poonam, Member of defendant
society in person.
ORDER
% 24.01.2019 Hon'ble Mr. Justice J.R. Midha is not holding the Court today. List on 25th February, 2019.
BY ORDER COURT MASTER JANUARY 24, 2019 mk