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Managing Director Pcf Lucknow vs Uttarakhand State Cooperative ... on 27 August, 2020

Bench: Arun Mishra, B.R. Gavai, Krishna Murari

      ITEM NO.19                   Court 3 (Video Conferencing)            SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C) No(s). 5914/2020
      (Arising out of impugned final judgment and order dated 29-11-2019
      in WPSB No. 448/2018 passed by the High Court Of Uttarakhand At
      Nainital)

      MANAGING DIRECTOR PCF LUCKNOW                                      Petitioner(s)

                                                    VERSUS

      UTTARAKHAND STATE COOPERATIVE FEDERATION & ORS.                    Respondent(s)

      (FOR ADMISSION and I.R. and IA No.42236/2020-EXEMPTION FROM FILING
      O.T. )

      Date : 27-08-2020 This petition was called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE KRISHNA MURARI

      For Petitioner(s)                 Mr. M. C. Dhingra, AOR (NP)

      For Respondent(s)                Mr. Pankaj Kumar, AOR
                                       Mr. Shubhendu Sexena, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition has been taken up on two previous dates but one has appeared on behalf of the petitioner. Today also, none appeared for the petitioner.

Since similar petitions have already been dismissed, we have no option but to dismiss this special leave petition.

Accordingly, the special leave petition is dismissed.

Pending applications, if any, stand disposed of accordingly.

      (GULSHAN KUMAR ARORA)                                           (R.S. NARAYANAN)
           AR-CUM-PS                                                    COURT MASTER