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State of Madhya Pradesh - Section

Section 9 in The M.P. Panchayat (Gram Panchayat Ke Sarpanch Tatha UP-Sarpanch, Janpad Panchayat Tatha Zila Panchayat Ke President Tatha Vice-President Ke Viruddh Avishwas Prastav) Niyam, 1994

9. Repeal.

- All previous rules on the subject shall stand repealed from the date of final publication of these rules in the "Madhya Pradesh Gazette".Form[See sub-rule (1) of Rule 3]Notice of No-ConfidenceTo,The Prescribed Authority....................I/We intend to move a motion of no-confidence against *Sarpanch/Up-Sarpanch of Gram Panchayat.................. *President/Vice-President of Janpad Panchayat........ *Presidont/Vice-President of Zila Panchayat......The grounds of no-confidence motion are as under :-