Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1 in Code of Regulations for Approved Nursery and Primary Schools 1. (i) The Code applies to Approved Nursery and Primary Schools under the control of Director of Elementary Education, Tamil Nadu. (ii)It shall come into force on such date as the Government may by notification appoint.
