Section 8(iii) in Meghalaya Rural Employment Guarantee Scheme, 2006
(iii)If an applicant is not provided with such employment within 15 days of receipt of his/ her application seeking employment or from the date on which the employment has been sought in the case of an advance application whichever is later, he/ she shall be entitled to a daily unemployment allowance subject to the entitlement of the household at the rate which shall be as specified under this scheme.
