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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(i) in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962

(i)If after passing one stage of Education he continues his studies in the same stage in some different subject (such as after passing B.A. one will not be allowed to join B. Com. etc.)