Section 21 in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005
21. Dean of college.
(1)The College shall have a Dean, who shall be whole-time officer and shall be appointed by the Vice-Chancellor with the approval of the Board.(2)The Dean shall be responsible to the Vice-Chancellor for all matters concerning the college.(3)The Dean shall be responsible for the organization and the conduct of resident instruction of the college.(4)The Dean of Post Graduate Studies shall be responsible for the organization and the conduct of post graduate resident instruction.(5)The Dean shall act as liaison officer with national and international organizations or agencies or individuals for education, research and employment.
