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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(c) in Atomic Energy (Radiation Protection) Rules, 2004

(c)in respect of approval for siting, design, construction, commissioning and decommissioning, of a radiation installation, the proposed equipment, facilities and handling procedures afford adequate protection during normal or intended operations;