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[Cites 0, Cited by 3] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(6) in The Delhi Medical Council Act, 1997

(6)Any person servicing or practising modern scientific system of medicine in Delhi shall be registered with the Council under this Act. Without registration with the Council any person though qualified in modern scientific system of medicine shall be liable for action as specified by the Council.