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State of Tamilnadu - Section

Section 51 in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

51. Act to override contract and other laws, etc.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or any custom, usage or contract or decree or order of a Court or otter authority.