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Supreme Court - Daily Orders

Shiv Kumar Pandey vs State Of Uttar Pradesh on 13 July, 2020

Bench: Uday Umesh Lalit, Vineet Saran

                                                                                      1

     ITEM NO.15+21                        VIRTUAL COURT NO.2             SECTION XI

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.13288/2020

     (Arising out of impugned final judgment and order dated 06-05-2020
     in SPLAD No.207/2019 passed by the High Court Of Judicature At
     Allahabad, Lucknow Bench)

     SHIV KUMAR PANDEY & ORS.                                        Petitioner(s)

                                                VERSUS

     STATE OF UTTAR PRADESH & ORS.                                   Respondent(s)

     (IA No.57745/2020 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT; IA No.57747/2020 - FOR EXEMPTION FROM FILING O.T.; IA
     No.57746/2020 – FOR EXEMPTION FROM FILING AFFIDAVIT; and, IA
     No.57744/2020 – FOR PERMISSION TO FILE PETITION)

     WITH
     Diary No.11452/2020 (XI)
     (IA No.55231/2020 – FOR ADDITION/DELETION/MODIFICATION PARTIES; IA
     No.55229/2020 - FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT; IA No.55225/2020 - FOR EXEMPTION FROM FILING O.T.; IA
     No.55227/2020   -   FOR  EXEMPTION   FROM   FILING   AFFIDAVIT; IA
     No.55223/2020 - FOR PERMISSION TO FILE PETITION; and, IA
     No.55230/2020 - FOR PERMISSION TO FILE LENGTHY LIST OF DATES)

     Diary No.12798/2020
     (FOR ADMISSION and I.R.; IA No.59118/2020 – FOR EXEMPTION FROM
     FILING C/C OF THE IMPUGNED JUDGMENT; IA No.59119/2020 – FOR
     EXEMPTION FROM FILING O.T.; IA No.59122/2020 - FOR EXEMPTION FROM
     FILING AFFIDAVIT; IA No.59115/2020 – FOR PERMISSION TO FILE
     PETITION; and, IA No.59117/2020 – FOR PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Diary No.13517/2020 (XI)
     (FOR ADMISSION and I.R.; IA No.61730/2020 – FOR EXEMPTION FROM
     FILING C/C OF THE IMPUGNED JUDGMENT; IA No.61734/2020 – FOR
     EXEMPTION FROM FILING O.T.; IA No.61738/2020 – FOR EXEMPTION FROM
     FILING AFFIDAVIT; IA No.61729/2020 – FOR PERMISSION TO FILE
     PETITION)

     Date : 13-07-2020 These petitions were called on for hearing today.
Signature Not Verified

Digitally signed by
MUKESH KUMAR
Date: 2020.07.13

     CORAM :
18:33:30 IST
Reason:


                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MR. JUSTICE VINEET SARAN
                                                                             2


Counsel for the Parties:

                      Mr. Sandeep Jindal, AOR
                      Mr. Pradeep Kumar Dwivedi, Adv.
                      Mr. Sandeep Kumar Dwivedi, Adv.

                      Mr.   R.K. Singh, Adv.
                      Ms.   Neeraj Singh, Adv.
                      Mr.   Rajesh Sharma, Adv.
                      Mr.   Kumar Gaurav, Adv.
                      Ms.   Ritu Reniwal, Adv.
                      Ms.   Anzu K. Varkey, AOR

                      Mr. Harin P. Raval, Sr. Adv.
                      Mr. Pushkar Sharma, Adv.
                      Mr. Satish Pandey, AOR

                      Mr. Tushar Mehta,SG
                      Ms. Aishwarya Bhati, ASG
                      Mr. Harish Pandey, AOR

                      Mr. Nishit Agrawal, AOR
                      Mr. Harsh Mishra, Adv.

                      Ms. Tanima Kishore, AOR

                      Dr. Vinod Kumar Tewari, AOR

                      Mr. Rakesh Mishra, AOR

                      Mr. Krishnanand Pandeya, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

The connected matters [SLP (Civil) Diary No.11198 of 2020 etc.] were dealt with by this Court on 21.05.2020 and were directed to be listed on 14.07.2020.

Since the concerned Bench will not be available on 14.07.2020, we have been given to understand that the entire bunch of matters are to be listed before the Court on 15.07.2020. 3 It is brought to our notice that in terms of the direction issued on 21.05.2020 passed by this Court in SLP (Civil) Diary No.11198 of 2020, State of U.P. has filed affidavit in response. Ms. Aishwarya Bhati, learned ASG appearing for the State submits that the details about the Roll Numbers of the concerned candidates be allowed to be placed before the Court in a sealed cover. Request is accepted.

Let the appropriate Roll Numbers be furnished to the Court in sealed cover by tomorrow.

List these matters along with the main matters on 15.07.2020.

     (MUKESH NASA)                               (PRADEEP KUMAR)
     COURT MASTER                                BRANCH OFFICER