Supreme Court - Daily Orders
Shiv Kumar Pandey vs State Of Uttar Pradesh on 13 July, 2020
Bench: Uday Umesh Lalit, Vineet Saran
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ITEM NO.15+21 VIRTUAL COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.13288/2020
(Arising out of impugned final judgment and order dated 06-05-2020
in SPLAD No.207/2019 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
SHIV KUMAR PANDEY & ORS. Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
(IA No.57745/2020 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; IA No.57747/2020 - FOR EXEMPTION FROM FILING O.T.; IA
No.57746/2020 – FOR EXEMPTION FROM FILING AFFIDAVIT; and, IA
No.57744/2020 – FOR PERMISSION TO FILE PETITION)
WITH
Diary No.11452/2020 (XI)
(IA No.55231/2020 – FOR ADDITION/DELETION/MODIFICATION PARTIES; IA
No.55229/2020 - FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; IA No.55225/2020 - FOR EXEMPTION FROM FILING O.T.; IA
No.55227/2020 - FOR EXEMPTION FROM FILING AFFIDAVIT; IA
No.55223/2020 - FOR PERMISSION TO FILE PETITION; and, IA
No.55230/2020 - FOR PERMISSION TO FILE LENGTHY LIST OF DATES)
Diary No.12798/2020
(FOR ADMISSION and I.R.; IA No.59118/2020 – FOR EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT; IA No.59119/2020 – FOR
EXEMPTION FROM FILING O.T.; IA No.59122/2020 - FOR EXEMPTION FROM
FILING AFFIDAVIT; IA No.59115/2020 – FOR PERMISSION TO FILE
PETITION; and, IA No.59117/2020 – FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No.13517/2020 (XI)
(FOR ADMISSION and I.R.; IA No.61730/2020 – FOR EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT; IA No.61734/2020 – FOR
EXEMPTION FROM FILING O.T.; IA No.61738/2020 – FOR EXEMPTION FROM
FILING AFFIDAVIT; IA No.61729/2020 – FOR PERMISSION TO FILE
PETITION)
Date : 13-07-2020 These petitions were called on for hearing today.
Signature Not Verified
Digitally signed by
MUKESH KUMAR
Date: 2020.07.13
CORAM :
18:33:30 IST
Reason:
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
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Counsel for the Parties:
Mr. Sandeep Jindal, AOR
Mr. Pradeep Kumar Dwivedi, Adv.
Mr. Sandeep Kumar Dwivedi, Adv.
Mr. R.K. Singh, Adv.
Ms. Neeraj Singh, Adv.
Mr. Rajesh Sharma, Adv.
Mr. Kumar Gaurav, Adv.
Ms. Ritu Reniwal, Adv.
Ms. Anzu K. Varkey, AOR
Mr. Harin P. Raval, Sr. Adv.
Mr. Pushkar Sharma, Adv.
Mr. Satish Pandey, AOR
Mr. Tushar Mehta,SG
Ms. Aishwarya Bhati, ASG
Mr. Harish Pandey, AOR
Mr. Nishit Agrawal, AOR
Mr. Harsh Mishra, Adv.
Ms. Tanima Kishore, AOR
Dr. Vinod Kumar Tewari, AOR
Mr. Rakesh Mishra, AOR
Mr. Krishnanand Pandeya, AOR
UPON hearing the counsel the Court made the following
O R D E R
The connected matters [SLP (Civil) Diary No.11198 of 2020 etc.] were dealt with by this Court on 21.05.2020 and were directed to be listed on 14.07.2020.
Since the concerned Bench will not be available on 14.07.2020, we have been given to understand that the entire bunch of matters are to be listed before the Court on 15.07.2020. 3 It is brought to our notice that in terms of the direction issued on 21.05.2020 passed by this Court in SLP (Civil) Diary No.11198 of 2020, State of U.P. has filed affidavit in response. Ms. Aishwarya Bhati, learned ASG appearing for the State submits that the details about the Roll Numbers of the concerned candidates be allowed to be placed before the Court in a sealed cover. Request is accepted.
Let the appropriate Roll Numbers be furnished to the Court in sealed cover by tomorrow.
List these matters along with the main matters on 15.07.2020.
(MUKESH NASA) (PRADEEP KUMAR)
COURT MASTER BRANCH OFFICER