Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] NCT Delhi - Section Section 30 in The Delhi Land Revenue Act, 1954 30. Entries in the Annual Register to be presumed to be true. - All entries in the Annual Register shall, until the contrary is proved, be presumed to be true.
