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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(2) in The Orissa Animal Contagious Diseases Rules, 1957

(2)After the establishment of an isolation pound the Veterinary Surgeon may direct the owner or person in charge of an animal or animals affected with the disease or infective though not disease to remove it or them to the pound where it or they shall remain until such time as the Veterinary Surgeon considers that it or they may be released.