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[Cites 0, Cited by 0] [Section 45A(7)] [Section 45A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45A(7)(b) in The M.P. Vanijyik Kar Adhiniyam, 1994

(b)the declaration filed in respect of any goods is false or incorrect, either in respect of the kind of goods, or the quantity of goods transported, or the value thereof, or