Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 14] [Entire Act] Union of India - Subsection Section 14(1) in The Architects Act, 1972 (1)The qualifications included in the Schedule or notified under section 15 shall be recognized qualifications for the purposes of this Act.
