Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(k) in The Orissa Sports Authorities Act, 1994 (k)take steps for the welfare of the sports persons, sports officials and the like and to run benevolent schemes for active, veteran and retired sports persons and officials;
