Delhi High Court - Orders
Bayer Corporation & Anr vs Cipla Ltd on 16 March, 2020
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 959/2016, CC(COMM) 20/2017, IAs 11437/2018 &
3529/2020
BAYER CORPORATION & ANR ..... Plaintiffs
Through: Mr.Sanjay Kumar, Ms.Arpita
Sawhney and Mr.Arun Kumar Jana,
Advs.
versus
CIPLA LTD ..... Defendant
Through: Ms.Anusuya Nigam and Ms.Vrinda
Pathak, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 16.03.2020 In terms of NOTIFICATION NO.51 RG/DHC/2020 dated March 13, 2020 issued by this Court, the present matter stands adjourned to May 08, 2020.
V. KAMESWAR RAO, J MARCH 16, 2020/bh Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:17.03.2020 15:02:33