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Delhi High Court - Orders

Bayer Corporation & Anr vs Cipla Ltd on 16 March, 2020

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~3
                              *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +       CS(COMM) 959/2016, CC(COMM) 20/2017, IAs 11437/2018 &
                                      3529/2020
                                      BAYER CORPORATION & ANR                  ..... Plaintiffs
                                                    Through: Mr.Sanjay Kumar, Ms.Arpita
                                                              Sawhney and Mr.Arun Kumar Jana,
                                                              Advs.

                                                      versus

                                      CIPLA LTD                                  ..... Defendant
                                                      Through:    Ms.Anusuya Nigam and Ms.Vrinda
                                                                  Pathak, Advs.

                                      CORAM:
                                      HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                   ORDER

% 16.03.2020 In terms of NOTIFICATION NO.51 RG/DHC/2020 dated March 13, 2020 issued by this Court, the present matter stands adjourned to May 08, 2020.

V. KAMESWAR RAO, J MARCH 16, 2020/bh Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:17.03.2020 15:02:33