Section 44DA(1)(ii) in The Income Tax Act, 1961

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Union of India - Subsection

Section 44DA(1)(ii) in The Income Tax Act, 1961

(ii)in respect of amounts, if any, paid (otherwise than towards reimbursement of actual expenses) by the permanent establishment by its head office or to any of its other offices.

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Union of India - Subsection

Section 44DA(1)(ii) in The Income Tax Act, 1961