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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

(3)Dangerous goods, which may cause damage by taint, odour or contamination to other products, should not be packed into the same container with goods susceptible to such damage. Foodstuff should not be packed into the same container having toxic material.