Himachal Pradesh High Court
Unknown vs Kapil Constructions V. Mc Shimla on 24 February, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Kapil Constructions v. MC Shimla .
Arb.Case No. 53 of 2019 24.2.2022 Present: Mr. Suneet Goel, Advocate, for the petitioner.
Mr. Naresh K. Gupta, Advocate, for the respondents.
Learned counsel for the petitioner states that since sole proprietor of the petitioner-company has expired, he may be given some time to file appropriate application for bringing on record the LRs of aforesaid deceased proprietor. List after four weeks.
24th February, 2022 (Sandeep Sharma),
Manjit Judge
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